Supreme Court - Daily Orders
Timarpur Okhla Waste Management Co. Ltd vs Delhi Electricity Regulatory ... on 25 September, 2024
Author: Abhay S. Oka
Bench: Abhay S. Oka
ITEM NO.118 COURT NO.6 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL NO(S). 1652/2016
TIMARPUR OKHLA WASTE MANAGEMENT CO. LTD. Appellant(s)
VERSUS
DELHI ELECTRICITY REGULATORY COMMISSION & ANR. Respondent(s)
WITH
C.A. No. 1655/2016 (XVII)
C.A. No. 218/2019 (XVII)
(IA No. 182418/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT AND IA No. 182417/2018 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES)
Date : 25-09-2024 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE AHSANUDDIN AMANULLAH
HON'BLE MR. JUSTICE AUGUSTINE GEORGE MASIH
For Appellant(s) Mr. Atul Shankar Vinod, Adv.
Mr. M.P. Vinod, AOR
Mr. Mohit D. Ram, AOR
Mr. Deepak Thakur, Adv.
Ms. Shubhi Sharma, Adv.
Ms. Samprati Singh, Adv.
Ms. Nayan Gupta, Adv.
For Respondent(s) Ms. Pritha Srikumar Iyer, AOR
Mr. Abhyudaya Shishodia, Adv.
Mr. Arjun Krishnan, AOR
Mr. Pukhrambam Ramesh Kumar, AOR
Mr. Rahul Kinra, Adv.
Mr. Aditya Ajay, Adv.
Mr. Karun Sharma, Adv.
Ms. Anupama Ngangom, Adv.
Ms. Rajkumari Divyasana, Adv.
Signature Not Verified
Digitally signed by
ASHISH KONDLE
Date: 2024.09.25
19:41:21 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
The learned counsel appearing for the appellant mentions the matter at 10:30 a.m. for seeking time. List on 15th January, 2025.
(ASHISH KONDLE) (AVGV RAMU)
COURT MASTER (SH) COURT MASTER (NSH)
2