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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 2(1)(c) in Securities and Exchange Board of India (Issue of Sweat Equity) Regulations, 2002

(c)'Board' means the Board as defined in clause (a) of sub section (1) of section 2 of the Act;