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[Cites 7, Cited by 34]

Bombay High Court

The Chief Officer-Manmad Municipal ... vs Shakuntala Dagadu Raut on 6 February, 2020

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 2071 OF 2005

 The Chief Officer-manmad Municipal Council,        ....Petitioner
 Nashik
             V/S
 Shakuntala Prakash Shelke                       ....Respondent

WITH WRIT PETITION NO. 4684 OF 2011 The Chief Officer, Manmad Municipal Council ....Petitioner V/S Bharti Kashinath Gavali, And Ors ....Respondent WITH WRIT PETITION NO. 4536 OF 2011 Manmad Municipal Council ....Petitioner V/S The State Of Maharashtra And Anr ....Respondent WITH WRIT PETITION NO. 2070 OF 2005 The Chief Officer, ....Petitioner V/S Mangala Dagadu Bagul ....Respondent WITH WRIT PETITION NO. 2811 OF 2005 The Chief Officer, Manmad Municipal Council ....Petitioner Page 1/5 ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 04:36:54 ::: V/S Kalpana Chandrabhan Ahire ....Respondent WITH WRIT PETITION NO. 2083 OF 2005 The Chief Officer, Manmad Municipal Council, ....Petitioner Nashik V/S Anita Prabhakar Auti ....Respondent WITH WRIT PETITION NO. 2082 OF 2005 The Chief Officer, ....Petitioner V/S Jayasri Balkrishna Kande ....Respondent WITH WRIT PETITION NO. 2081 OF 2005 The Chief Officer ....Petitioner V/S Anita Vijay Kedare ....Respondent WITH WRIT PETITION NO. 2080 OF 2005 The Chief Officer, ....Petitioner V/S Pushpa Chhagan Sonawane ....Respondent WITH WRIT PETITION NO. 2079 OF 2005 Page 2/5 ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 04:36:54 ::: The Chief Officer ....Petitioner V/S Kalpana Harichandra Imale ....Respondent WITH WRIT PETITION NO. 2078 OF 2005 The Chief Officer-manmad Municipal Council, ....Petitioner Nashik V/S Shaila Balu Bagul And Anr. ....Respondent WITH WRIT PETITION NO. 2077 OF 2005 The Chief Officer ....Petitioner V/S Sindhu Ramesh Wagh ....Respondent WITH WRIT PETITION NO. 2076 OF 2005 The Chief Officer ....Petitioner V/S Sudarshana Bhaskar Zalte ....Respondent WITH WRIT PETITION NO. 2075 OF 2005 The Chief Officer-manmad Municipal Council, ....Petitioner Nashik V/S Shakuntala Dagadu Raut ....Respondent WITH Page 3/5 ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 04:36:54 ::: WRIT PETITION NO. 2074 OF 2005 The Chief Officer, Manmad Municipal Council, ....Petitioner Nashik V/S Sunita Vishwanath Sangale ....Respondent WITH WRIT PETITION NO. 2073 OF 2005 The Chief Officer, Manmad Municipal Council, ....Petitioner Nashik V/S Zarina Sabir Shaikh ....Respondent WITH WRIT PETITION NO. 2072 OF 2005 The Chief Officer-manmad Municipal Council, ....Petitioner Nashik V/S Mangala Ashok Mahale ....Respondent Shri Balkrishna Joshi For Petitioner Mr.A.P.Vanarase AGP in W.P.No.2071/2005 Mr.A.R.Metkari AGP in W.P.No.2070/2005 Mr.P.P.Pujari AGP in W.P.No.2072/2005. Adv.Asha N.Gunjal i/by Adv.Rameshwar N.Gite for R.No.2 in W.P.4536/2011 & W.P.No.4684/2011.

        CORAM :                S.C. GUPTE, J
        DATE :                 6th February, 2020




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  P.C. :

Stand over to 13/02/2020 ( FOR REGISTRAR JUDICIAL - I ) Page 5/5 ::: Uploaded on - 06/02/2020 ::: Downloaded on - 07/02/2020 04:36:54 :::