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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 26 in The National Bank For Agriculture And Rural Development Act, 1981

26. [ Purchase and sale of shares

.-The National Bank may subscribe to, or purchase or sell stocks, shares, bonds or debentures of, or invest in the securities of, any institution or class of institutions concerned with agriculture and rural development which the Board may approve subject to such terms and conditions as it may deem fit.]