Supreme Court - Daily Orders
Commissioner Of Service Tax Vii vs Flemingo Duty Free Shop (P) Ltd. on 20 September, 2019
Bench: A.M. Khanwilkar, Dinesh Maheshwari
1
ITEM NO.8 COURT NO.8 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 17544/2019
(Arising out of impugned final judgment and order dated 28-09-2017
in APP No. 87234/2016 28-09-2017 in APP No. 87235/2016 28-09-2017
in APP No. 87236/2016 28-09-2017 in APP No. 87237/2016 28-09-2017
in APP No. 87238/2016 28-09-2017 in APP No. 87239/2016 28-09-2017
in APP No. 87240/2016 28-09-2017 in APP No. 87241/2016 26-10-2018
in RA No. 85493/2018 26-10-2018 in RA No. 85498/2018 26-10-2018 in
RA No. 85499/2018 26-10-2018 in RA No. 85500/2018 26-10-2018 in RA
No. 85501/2018 26-10-2018 in RA No. 85502/2018 26-10-2018 in RA No.
85503/2018 26-10-2018 in RA No. 85504/2018 passed by the Custom
Excise Service Tax Appellate Tribunal, West Zonal Bench At Mumbai)
COMMISSIONER OF SERVICE TAX VII Petitioner(s)
VERSUS
FLEMINGO DUTY FREE SHOP (P) LTD. Respondent(s)
( IA No.120213/2019-CONDONATION OF DELAY IN FILING and IA
No.120218/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT
and IA No.120217/2019-STAY APPLICATION and IA No.120214/2019-
CONDONATION OF DELAY IN REFILING and IA No.120220/2019-PERMISSION
TO PLACE ADDITIONAL FACTS AND GROUNDS )
Date : 20-09-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE DINESH MAHESHWARI
For Petitioner(s)
Mrs. Pinky Anand, Adv.
Ms. Shraddha Deshmukh, Adv.
Mrs. B. Sunita Rao, Adv.
Mr. B. Krishna Prasad, AOR
For Respondent(s)
Mr. Mukul Rohatgi, Sr. Adv.
Mr. Shyam Divan, Sr. Adv.
Signature Not Verified
Mr. Arunabh Chowdhury, Adv.
Mr. Vaibhav Tomar, Adv.
Digitally signed by
DEEPAK SINGH
Date: 2019.09.23
17:18:26 IST
Reason: Mr. Dechen Wangdi Lachungpa, Adv.
Ms. Shruti Choudhary, Adv.
Mr. Samten Doma Lachungpa, Adv.
Mr. Karma dorjee, Adv.
Mr. Abhishek roy, Adv.
2
Mr. Puneet Jain, Adv.
Mr. Christi Jain, Adv.
Mr. Harsh Jain, Adv.
Mr. Harsh Vardhan, Adv.
Mr. Harshit Khanduja, Adv.
Mr. Neeraj Kumar, Adv.
Mrs. Pragya Baghel, AOR
UPON hearing the counsel the Court made the following
O R D E R
List the matter on 04.10.2019.
In the meantime, the Central Agency to furnish the list of cases involved overlapping issues, so that all the matter can be listed together before the appropriate Bench.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)