Section 24 in Punjab Petition Writers (Revenue) Rules, 1982
24. Production of licence for inspection.
(1)Every licensed petition- writer shall, on demand, produce his licence for the inspection of the Licensing Authority or any other Officer authorised by it in this behalf.(2)If the licensed petition-writer refuses to produce his licence at the time of the inspection, the Licensing Authority may by an order, suspend the licence and on such suspension the petition-writer shall practise till the suspension is revoked.
