Section 52 in The Gujarat Municipalities Act, 1963
52. The Chief Officer to be present at every meeting of the Municipality but not to vote upon or make any proposition.
- The Chief Officer shall be present at every meeting of the municipality, and may with the permission of the president or of the municipality make an explanation or a statement of facts in regard to any subject under discussion at such meeting, but shall not vote upon or make any proposition at such meeting.(2)Committees
