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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Rajasthan - Subsection

Section 3(1)(k) in Rajasthan Civil Services (Pension) Rules, 1996

(k)"gratuity" includes -
(i)"service gratuity" payable under sub rule (1) of rule 54;
(ii)'retirement gratuity/death gratuity payable under sub-rule(1) of Rule 55; and
(iii)"residuary gratuity" payable under sub rule (2) of Rule 55.