Section 39(8) in Orissa Zilla Parishad Election Rules, 1994
(8)If the Election Officer decides under Sub-rule (6) to allow recounting of the votes either wholly or in part, he shall -(a)make the recounting in accordance with Rule 36;(b)make necessary corrections in the result sheet in Form No. 12 to the extent necessary after such recounting; and(c)announce the result on the basis of the corrections so made by him.]
