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State of Andhra Pradesh - Section

Section 19 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

19. Stipends.

- (i) Stipends may be paid to the Post Graduate students who are regular in attendance and show good progress every month in their academic pursuits. The total period during which the stipends may be paid to the students shall not exceed thirty six (36) months for the course. No candidates will be eligible to draw the stipend for more than thirty six (36) months during the entire Post Graduate study period.
(ii)In-service candidates shall not be paid stipend if they draw leave salary or salary.
(iii)All the selected candidates are required to pay the admission fee, tuition fees, deposits etc., as per rules in force.