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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Goa - Subsection

Section 3(2)(m) in The Goa, Daman & Diu Land Revenue Inspectors (Duties and Functions) Rules, 1969

(m)check whether the register showing cases of discrepancy in maps, village atlas, and the Record of Rights as compared to the actual state of things in the holder, which require regularization is maintained up-to-date;