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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The U.P. District Offices (Collectorates) Ministerial Service Rules, 1980

(a)'appointing authority' in the case of Office Superintendent means the Commissioner of the Division and in the case of all other posts means the District Officer of the District;