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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(2)(h) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(h)any application made by the practitioner between the date of issue of the notice to him and the day fixed for hearing of the charge shall be dealt with by the President in such manner as he shall think fit;