Section 2 in Bihar Boilers Attendants' Rules, 1948
2. Boiler to be in charge of person holding a Boiler Attendants' Certificate.
- The owner of a boiler shall not use the same or permit the same to be used unless the boiler is under the direct and immediate attendance and charge of a fit and proper person as described in Rule 3:Provided that the Provincial Government may by notification in the Bihar Gazette exempt any boilers or classes or types of boilers from the operation of this Rule.
