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Chattisgarh High Court

Nabi Ali vs State Of Chhattisgarh 7 Mcrc/9461/2018 ... on 4 December, 2018

                               HIGH COURT OF CHHATTISGARH, BILASPUR
                                                MCRC No. 9460 of 2018
                                         Nabi Ali Versus State Of Chhattisgarh



    1

04-12-2018

Heard.

Admit.

Call for the case diary and list the matter for final hearing in due course.

sd/-

(Sharad Kumar Gupta) Judge Khushi