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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Tamilnadu - Subsection

Section 12(a) in Peraringnar Anna Centenary Co-operative Milk Producers Welfare Fund Rules, 2010

(a)If the pouring member stops supply of milk to society and owing to this, the subscription for the month shall not be deducted for the month, the payment of subscription from that month gets stopped;