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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(2) in Gujarat Self financed Schools (Regulation of Fees) Act, 2017

(2)The Fee Regulatory Committee may determine fee for all self financed schools except the self financed school as referred to in sub-section (1), imparting pre-primary, primary, upper primary, secondary, and higher secondary education.