Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Karnataka - Subsection Section 10(2) in The Karnataka State Universities Act, 2000 (2)Every order passed under sub-section (1) shall as soon as may be after it is passed be laid before both the Houses of State Legislature.Chapter-III Officers of the University
