Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Assam - Subsection Section 9(4) in Assam Venture Madrassa Educational Institutions (Provincialisation of Services) Act, 2011 (4)The composition of the Managing Committee or the Governing Body shall be such as may be prescribed by the State Government.
