Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Kerala - Subsection

Section 55(3)(b) in Kerala Police Act, 2011

(b)If such a situation is noticed, the court may permit such police officer to locate a suitable place for the storage of such articles and to keep that article there.