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State of Bihar - Section

Section 9 in Bihar Finance Act, 2010

9. Amendment of Schedule II of Bihar Motor Vehicle Taxation Act, 1994 (Bihar Act 8 of 1994).

- The following parts of Schedule II shall be deleted from Bihar Motor Vehicle Act, 199. -
Serial No.    
1. -Rebate --- -deleted
2(a). ------------- -deleted.
3. -Rebate --- -deleted
Part-III Amendment in Bihar Entertainment Tax Act, 1948