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State of Bihar - Section
Section 9 in Bihar Finance Act, 2010
9. Amendment of Schedule II of Bihar Motor Vehicle Taxation Act, 1994 (Bihar Act 8 of 1994).
- The following parts of Schedule II shall be deleted from Bihar Motor Vehicle Act, 199. -| Serial No. | ||
| 1. | -Rebate --- | -deleted |
| 2(a). | ------------- | -deleted. |
| 3. | -Rebate --- | -deleted |