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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(e) in The West Bengal Council Of Higher Secondary Education Act, 1975

(e)directly, or indirectly, by himself or his partner,-
(i)has or had any share or interest in any text-book approved by the Council or published by or under the authority of the Council, or
(ii)has any interest in any work done by order of, or in any contract entered into by or on behalf of, the Council: