Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] Securities And Exchange Board Of India - Subsection Section 186(2) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018 (2)The draft offer document and the offer documents filed with the Board shall also be furnished to the Board in a soft copy.