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[Cites 0, Cited by 6] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2) in The English And Foreign Languages University Act, 2006

(2)The Chancellor shall, by virtue of his office, be the head of the University and shall, if present, preside at the Convocations of the University held for conferring degrees and meetings of the Court.