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[Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 55(1)(a) in Arunachal Pradesh Housing Board Act, 2014

(a)by way of grants, donations, subventions and gifts from the central Government or any State Government, Local Authority or anybody or individuals for all or any of the purposes of this Act; and