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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 3(1) in Jammu and Kashmir Maintenance and Welfare of Parents and Senior Citizens Rules, 2017

(1)The Tribunal/ Appellate Tribunal shall in addition to the Presiding Officer consist of two non-official members, of whom one shall be a woman.