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Karnataka High Court

Mr Vishwa Vijayson vs Dr M K Ramesh on 11 August, 2017

Author: L.Narayana Swamy

Bench: L.Narayana Swamy

     IN THE HIGH COURT OF KARNATAKA, AT BENGALURU

            DATED THIS THE 11TH DAY OF AUGUST, 2017

                                 BEFORE

        THE HON'BLE MR. JUSTICE L.NARAYANA SWAMY

             WRIT PETITION No. 19134/2017 (EDN-RES)

BETWEEN:

Mr. Vishwa Vijayson
Son of Mr. George Wilson,
Aged about 33 years,
Residing at: St. Judes Bhavan,
Angadical South (P.O.),
Kodumon, Pathanamthitta District,
Kerala - 691 561
                                               ... PETITIONER

(By Sri./Smt : S. SURESH KUMAR., Advocate)


AND:

1)     Dr. M.K. Ramesh
       Registrar (Evaluation)
       Rajiv Gandhi University of Health
       Sciences, Karnataka,
       4th "T" Block, Jayanagar,
       Bangalore - 560 011

2)     The Principal,
       Navodaya College of Nursing,
       Navodaya Education Complex,
       P.B. # 26, Navodayanagar,
       Manthralayam Road,
       Raichur - 584 103
                                             ... RESPONDENTS
                                                          ...2
                                        2                 W.P. No. 19134/2017


    This Writ Petition is filed under Articles 226 & 227 of the Constitution of
India praying to direct respondents to release the result of the petitioner.
Direct the respondents to pay compensation for the delay in announcing the
result to the petitioner.

    This Writ Petition coming on for orders on this day the court made the
following order.


                                   ORDER

Finally a weeks time is granted to compliance of office objections failing which the petition stands dismissed without reference to Bench.

Sd/-

JUDGE T By : JAY C By : R R By : JAY COPY Sd/-

ASSISTANT REGISTRAR