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State of Tamilnadu - Section

Section 6 in Tamil Nadu Town Panchayat Establishment (Qualification and Recruitment of Office Assistants) Rules, 1988

6.

In selecting persons for appointment to the posts the following order of preference shall be observed namely:
(1)Candidates who are residents of the State of Tamil Nadu;
(2)Candidates who possess higher educational qualifications;
(3)Candidates who have rendered war-service;
(4)Persons repatriated from South Africa, Pakistan, Burma and Ceylon; and
(5)Persons affected by Gold Control Order.