Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 356Y] [Entire Act] Union of India - Subsection Section 356Y(1) in The Merchant Shipping Act, 1958 (1)The Central Government may, having regard to the provisions of the Convention, make rules to carry out the provisions of this Part.
