Uttarakhand High Court
Savita Joshi Alias Savita Mehra And ... vs State Of Uttarakhand And Others on 2 November, 2015
Author: V.K. Bist
Bench: K.M. Joseph, V.K. Bist
IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL
Criminal Writ Petition No.1188 of 2015
Savita Joshi @ Savita Mehra & others .......Petitioners
Versus
State of Uttarakhand and others ......Respondents
Mr. Chetan Joshi, Advocate for the petitioners.
Mr. G.S. Negi, Brief Holder for the State/respondent nos.1 to 3.
Dated: 02.11.2015
Coram: Hon'ble K.M. Joseph, C.J.
Hon'ble V.K. Bist, J.
K.M. Joseph, C.J. (Oral) Learned counsel for the petitioners would submit in this writ petition, seeking police protection that the petitioners have got married and there is no problem and the matter can be closed.
Recording the said submission, the writ petition is closed.
(V.K. Bist, J.) (K.M. Joseph, C.J.) 02.11.2015 02.11.2015 Arti