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Uttarakhand High Court

Savita Joshi Alias Savita Mehra And ... vs State Of Uttarakhand And Others on 2 November, 2015

Author: V.K. Bist

Bench: K.M. Joseph, V.K. Bist

  IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL

                  Criminal Writ Petition No.1188 of 2015

Savita Joshi @ Savita Mehra & others                               .......Petitioners

                                        Versus

State of Uttarakhand and others                                    ......Respondents


Mr. Chetan Joshi, Advocate for the petitioners.
Mr. G.S. Negi, Brief Holder for the State/respondent nos.1 to 3.

                                 Dated: 02.11.2015

Coram:          Hon'ble K.M. Joseph, C.J.

Hon'ble V.K. Bist, J.

K.M. Joseph, C.J. (Oral) Learned counsel for the petitioners would submit in this writ petition, seeking police protection that the petitioners have got married and there is no problem and the matter can be closed.

Recording the said submission, the writ petition is closed.

(V.K. Bist, J.) (K.M. Joseph, C.J.) 02.11.2015 02.11.2015 Arti