Bombay High Court
Eknath Nivrutti Hegadkar (Since ... vs Aagatrao Dyanu Ghaodake (Since ... on 12 February, 2021
Author: Madhav J. Jamdar
Bench: Madhav J. Jamdar
1/1 19. wp.7436.2017.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO. 7436 OF 2017
Eknath Nivrutti Hegadkar
(Since deceased) through his
LRS and Ors. ... Petitioners
Vs.
Aagatrao Dyanu Ghodake since
Deceased through LRS & Ors. ... Respondents
...........
Mr. Surel Sunil Shah for the Petitioners.
Mr. Preet S. Phanse h/f. Mr. Prasad Pradeep Kulkarni for the
Respondent Nos.1a to 1f.
..........
CORAM: MADHAV J. JAMDAR, J.
DATE : 12th FEBRUARY, 2021. P. C:-
At the request of learned Counsel for the Respondents, stand over to 26th February, 2021.
(MADHAV J. JAMDAR, J.) Sonali ::: Uploaded on - 15/02/2021 ::: Downloaded on - 27/08/2021 16:24:25 :::