Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76(2)] [Section 76] [Entire Act]

State of Meghalaya - Subsection

Section 76(2)(c) in Meghalaya Value Added Tax Act, 2003

(c)Produce all the documents including the prescribed way bill relating to the goods before the officer in charge of the check post or the authorised officer;