Central Administrative Tribunal - Delhi
Sumesh Kumar Dua S/O Sh. Krishan Lal Due vs Govt. Of Nct Of Delhi Through on 3 August, 2010
Central Administrative Tribunal Principal Bench OA No. 21/2010 New Delhi, this the 3rd day of August, 2010 Honble Mr. Justice V.K. Bali, Chairman Honble Mr. L.K. Joshi, Vice Chairman(A) Sumesh Kumar Dua s/o Sh. Krishan Lal Due, R/o First Floor, House NO.41, New DDA Plots, Shivaji Enclave, New Delhi 27. Applicant (By Advocate: Mr. S.K. Gupta) Versus 1. Govt. of NCT of Delhi through Chief Secretary, Delhi Secretariat, I.P. Estate, Players Building, New Delhi. 2. Director, Delhi Fire Service, Cannaught Circus, New Delhi 01. 3. Secretary, Union Public Service Commission, Dholpur House, Sahajahan Road, New Delhi. Respondents (By Advocate: Ms. Alka Sharma) ORDER (ORAL) Justice V.K. Bali, Chairman:
Mr. Gupta, counsel representing the applicant, states that present Original Application has become infructuous and the same be accordingly closed. We order accordingly.
(L.K. Joshi) (V.K. Bali) Vice Chairman (A) Chairman /naresh/