Gujarat High Court
Hotel Savera - Thro' Its Partners & 3 vs State Of Gujarat & on 28 October, 2010
Author: Akil Kureshi
Bench: Akil Kureshi
CR.MA/10672/2010 1/1 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CRIMINAL MISC.APPLICATION No. 10672 of 2010
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HOTEL SAVERA - THRO' ITS PARTNERS & 3 - Applicant(s)
Versus
STATE OF GUJARAT & 1 - Respondent(s)
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Appearance :
MR H.S.MULIA for Applicant(s) : 1 - 4.
MR JK SHAH ADDL PUBLIC PROSECUTOR for Respondent(s) : 1,
MR KI SHAH for Respondent(s) : 2,
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CORAM : HONOURABLE MR.JUSTICE AKIL KURESHI
Date : 28/10/2010
ORAL ORDER
Rule.
Interim relief in terms of Para-5(b) qua the present petitioners alone.
Learned advocate Mr.K.I.Shah waives service of rule on behalf of the respondent No.2.
( AKIL KURESHI, J. ) kailash