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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(ii) in Raksha Shakti University Act, 2009

(ii)[ to provide for instruction, training and research in such branches of knowledge or learning pertaining to all aspects of policing and public participation for greater benefits to society; [Substituted by Gujarat Act No. 14 of 2013, dated 10.4.2013.]