Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 133 in Bihar Minor Mineral Rules, 2017 133. Mode Of Payment of Contribution. - All payments shall be made by way of Bank Draft drawn in favor of DMF Trust, (Name of District), Payable at (Name of the District)
