Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 50(11)] [Section 50] [Entire Act]

State of Punjab - Subsection

Section 50(11)(e) in Punjab Self-Supporting Co-operative Societies Act, 2006

(e)indicate every deviation in actual expenses and income from the estimated expenses and income in the approved budget;