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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 10(1)(b) in Jammu and Kashmir Prohibition of Benami Property Transactions Act, 2018

(b)a Bench may be constituted by the Chairperson of the Adjudicating Authority with two Members, as the Chairperson may deem fit ;