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[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Rajasthan - Subsection

Section 68(2) in Rajasthan Co-operative Societies Act, 1965

(2)The audit under sub-section (1) shall include an examination of over due debts, if any, the verification or the cash balance and securities: and a valuation of the assets and liabilities of the society.