Gujarat High Court
I.T.O vs Sun on 25 April, 2011
Author: Akil Kureshi
Bench: Akil Kureshi
Gujarat High Court Case Information System
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TAXAP/2450/2009 1/ 1 ORDER
IN
THE HIGH COURT OF GUJARAT AT AHMEDABAD
TAX
APPEAL No. 2450 of 2009
=========================================================
I.T.O.
WARD 4(3) BARODA - Appellant(s)
Versus
SUN
PETROCHEMICALS PVT LTD - Opponent(s)
=========================================================
Appearance :
MR
KM PARIKH for
Appellant(s) : 1,
None for Opponent(s) :
1,
=========================================================
CORAM
:
HONOURABLE
MR.JUSTICE AKIL KURESHI
and
HONOURABLE
MS JUSTICE SONIA GOKANI
Date
: 25/04/2011
ORAL
ORDER
(Per : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 20th June, 2011.
(AKIL KURESHI, J.) (Ms.SONIA GOKANI, J.) (ashish) Top