Delhi High Court - Orders
Ashok Gupta & Anr vs Deepak Rao on 1 November, 2023
Author: Dharmesh Sharma
Bench: Dharmesh Sharma
$~35
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RC.REV. 419/2018
ASHOK GUPTA & ANR ..... Petitioners
Through: None.
versus
DEEPAK RAO ..... Respondent
Through: None.
CORAM:
HON'BLE MR. JUSTICE DHARMESH SHARMA
ORDER
% 01.11.2023 The Hon'ble Judge is sitting in Division Bench-V and due to paucity of time, it is not feasible to take up the matter today.
Adjourned for the purpose already fixed on 22.03.2024.
(By ORDER) COURT MASTER NOVEMBER 1, 2023 sp This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 04/11/2023 at 00:50:59