Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Assam - Subsection

Section 38(b) in The Dibrugarh University Act, 1965

(b)that the land and buildings of the college or institution, as the case may be, and the equipments for teaching therein are adequate and suitable ;