Delhi High Court
Haris Nisar Langoo vs National Investigation Agency on 24 February, 2023
Author: Mukta Gupta
Bench: Mukta Gupta
2023/DHC/001370
* IN THE HIGH COURT OF DELHI AT NEW DELHI
% Reserved on: 2nd December, 2022
Decided on: 24th February, 2023
+ CRL.A. 89/2022
HARIS NISAR LANGOO ..... Appellant
Represented by: Ms. Tara Narula, Ms. Tamanna
Pankaj, Ms. Priya V. and Ms.Priya
Sahil, Advocates.
versus
NATIONAL INVESTIGATION AGENCY ..... Respondent
Represented by: Sh. Gautam Narayan, SPP with Ms.
Asmita Singh, Advocate for NIA.
CORAM:
HON'BLE MS. JUSTICE MUKTA GUPTA
HON'BLE MR. JUSTICE ANISH DAYAL
MUKTA GUPTA, J.
1. For orders, see Crl.A. 405/2021.
2. Copy of the judgment be uploaded on the website of this Court.
(MUKTA GUPTA) JUDGE (ANISH DAYAL) JUDGE FEBRUARY 24, 2023/akb Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:24.02.2023 17:58:10