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Delhi High Court

Haris Nisar Langoo vs National Investigation Agency on 24 February, 2023

Author: Mukta Gupta

Bench: Mukta Gupta

                                                                                    2023/DHC/001370


                           *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                           %                                       Reserved on: 2nd December, 2022
                                                                   Decided on: 24th February, 2023

                           +                       CRL.A. 89/2022
                                HARIS NISAR LANGOO                               ..... Appellant
                                         Represented by:       Ms. Tara Narula, Ms. Tamanna
                                                               Pankaj, Ms. Priya V. and Ms.Priya
                                                               Sahil, Advocates.
                                             versus
                                NATIONAL INVESTIGATION AGENCY             ..... Respondent
                                        Represented by: Sh. Gautam Narayan, SPP with Ms.
                                                        Asmita Singh, Advocate for NIA.

                           CORAM:
                           HON'BLE MS. JUSTICE MUKTA GUPTA
                           HON'BLE MR. JUSTICE ANISH DAYAL
                           MUKTA GUPTA, J.

1. For orders, see Crl.A. 405/2021.

2. Copy of the judgment be uploaded on the website of this Court.

(MUKTA GUPTA) JUDGE (ANISH DAYAL) JUDGE FEBRUARY 24, 2023/akb Signature Not Verified Digitally Signed By:ANIL KUMAR BHATT Signing Date:24.02.2023 17:58:10