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[Cites 0, Cited by 0] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(6) in The Army And Air Force (Disposal Of Private Property) Rules, 1953

(6)The Standing Committee of Adjustment shall submit to the person prescribed in rule 24, a return, every six months, of all the estates being dealt with by it, showing in brief important details thereof including stage of disposal and the progress made.