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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Gujarat - Subsection

Section 24(3) in Gujarat Educational Innovations Commission Act, 2009

(3)
(a)Each fellow shall carry out research in such subject related to educational innovations as assigned to him by the Commission.
(b)He may, for the purpose of research in the subject assigned to him, organise consultation groups, seminars, workshops and conferences.
(c)He shall, during his term, write a thesis on the subject assigned to him.
(d)A fellow shall make himself available to the Commission for any consultation necessary in respect of the subject of research or thesis assigned to him.