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State of Madhya Pradesh - Section

Section 17 in The M.P. Shops and Establishments Act, 1958

17. Spread-over.

- The spread-over of an employee in a residential hotel, restaurant or eating-house shall not exceed fourteen-hours :Provided that the Government may increase the spread-over period subject to such conditions as it may impose on the days that may be notified under sub-section (3) of Section 14.