Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 59A(16)] [Section 59A] [Entire Act]

State of Chattisgarh - Subsection

Section 59A(16)(c) in The Chhattisgarh Co-operative Societies Rules, 1962

(c)Appeal shall lie to the Chairman against all orders which may be passed by the authority prescribed in Clause (a).