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State of Madhya Pradesh - Section

Section 18 in The M.P. Upcharyagriha Tatha Rujopchar Sambandhi Sthapanaye (Registrikaran Tatha Anugyapan) Rules, 1997

18. Requirements of Clinical Establishment.

- The keeper or owner of the clinical establishment shall fulfil at all times the requirements of a clinical establishment as specified in Schedule-III.