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[Cites 0, Cited by 0] [Section 38B] [Entire Act]

Union of India - Subsection

Section 38B(7) in The Aircraft Rules, 1937

(7)The operator shall cause checks of proficiency in carrying out safety and emergency duties by each cabin crew after completion of training as per sub-rule (5) and the checks shall be conducted by the Instructors approved, and having qualifications specified, by the Director-General.