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State of Madhya Pradesh - Section

Section 35 in The M.P. Licensing Board (Electrical) Regulations, 1960

35. [ Recognition of Certificate of competency of Supervisor issued by other States. [Substituted by Notification No. 1318-F-1-21-XIII-86, dated 30-3-1990.]

- The Board may recognise the certificate of supervisor issued by such other States as in the opinion of the Board have adopted syllabus not of a lower standard, prescribed under Regulation 17 for supervisor's examination.It shall, however, be necessary for the candidates to appear in such papers, the equivalent of which in the opinion of the Board have not been prescribed by other States for such supervisor's examination.]